Section 45(2)(d) in The National Food Security Act, 2013

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Union of India - Subsection

Section 45(2)(d) in The National Food Security Act, 2013

(d)any investigation, inquiry or any other legal proceeding initiated, conducted or continued in respect of such right, entitlement, privilege, obligation or liability as aforesaid; or

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Union of India - Subsection

Section 45(2)(d) in The National Food Security Act, 2013