Calcutta High Court (Appellete Side)
Tower Infotech Ltd Anr vs Union Of India And Ors on 31 October, 2022
31.10.2022
Sl.No. 1 & 2
Ct.No.3
Amalranjan
IN THE HIGH COURT AT CALCUTTA
CIVIL APPELLATE JURISDICTION
APPELLATE SIDE
WPA/16534/2013
[Tower Group]
TOWER INFOTECH LTD ANR
VS
UNION OF INDIA AND ORS
IA NO: CAN/1/2013(Old No:CAN/11064/2013),
CAN/2/2013(Old No:CAN/11184/2013),
CAN/3/2014(OldNo:CAN/4698/2014),
CAN/4/2014(Old No:CAN/7281/2014),
CAN/5/2015(Old No:CAN/124/2015),
CAN/6/2015(Old No:CAN/1079/2015),
CAN/7/2015(Old No:CAN/4055/2015),
CAN/9/2016 (OldNo:CAN/11671/2016),
CAN/10/2017(Old No:CAN/94/2017),
CAN/11/2017(Old No:CAN/1444/2017),
CAN/12/2017(Old No:CAN/1466/2017),
CAN/13/2017(Old No:CAN/3937/2017),
CAN/14/2017(Old.No:CAN/7746/2017),
CAN/15/2017(Old No:CAN/8103/2017),
CAN/16/2017(Old No:CAN/8270/2017),
CAN/17/2017(Old No:CAN/8655/2017),
CAN/18/2017(Old No:CAN/10025/2017),
CAN/19/2017(Old No:CAN/10159/2017),
CAN/20/2017(Old No:CAN/10965/2017),
CAN/22/2018(Old No:CAN/2300/2018),
CAN/24/2018(Old No:CAN/6007/2018),
CAN/25/2018(Old No:CAN/7047/2018),
CAN/26/2018(Old No:CAN/7048/2018),
CAN/27/2018(Old No:CAN/7547/2018),
CAN/28/2019(Old No:CAN/67/2019),
CAN/29/2019(Old No:CAN/707/2019),
CAN/30/2019(Old No:CAN/2773/2019),
CAN/34/2020(Old No:CAN/1886/2020),
CAN/40/2021, CAN/41/2021,
CAN/42/2021, CAN/43/2021,
CAN/44/2022, CAN/45/2022
& CAN/7047/2018
WPA/21910/2017
BIRENDRA NATH KAYAL
VS
UNION OF INDIA & ORS.
2
Mr. Diptomoy Talukder
Mr. Triptimoy Talukder
Mr. Abhiraj Tarafdar
...for the respondents
Mr. Arijit Chakraborti ...for the ED Mr. Ashok Prasad Ms. Anamika Pandey ...for the UOI Mr. A.K. Kundu Mr. A. Basu ...for the RBI Mr. Rajdip Ray Mr. Sandip Ray ...for the company Mr. Tapan Kr. Mukherjee, Sr. Adv. Mr. Tulsidas Roy Mr. Rabindra Narayan Dutta Mr. Hare Krishna Halder ...for the State Mr. Sujit Sankar Koley ...for the applicants in CAN 707 of 2019, CAN 29 of 2019 & CAN/7047/2018 Mr. P.K. Dutt Mr. S.K. Dutt Mr. Syamantak Banerjee ...for the SEBI Mr. Pinaki Ranjan Mitra Mr. Birendra Nath Manna ...for the applicant in CAN 43 of 2021 Mr. Rajdip Ray Mr. Sandip Ray ...for the Company Mr. Mani Shankar chattopadhyay ...for the applicant in CAN 44 of 2022 Mr. S.K. Tiwari ...for the UOI in CAN 44/2022 3 Re: CAN/44/2022 & CAN/7047/2018 List these applications along with the other applications on 10th November, 2022.
Advocate on record for the applicant is to serve a copy of each of these applications on SEBI and on the petitioners in WPA/16534/2013 and to file an affidavit of service before the returnable date.
( Biswaroop Chowdhury,J. ) ( I. P. Mukerji,J. )