Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] Union of India - Section Section 13 in Control of National Highways Land and Traffic) Act, 2002 13. Financial and administrative powers of Presiding Officer .The Presiding Officer of a Tribunal shall exercise such financial and administrative powers as may be prescribed.
