Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 105(9)] [Section 105] [Entire Act]

Union of India - Subsection

Section 105(9)(c) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(c)Except for restrictions in (a) and (b) above, boats may be painted any colour or combination of colours at the discretion of the Captain, subject to the approval of the Senior Officer.