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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Uttar Pradesh - Subsection

Section 23(b) in The Integral University Act, 2004

(b)the election and continuance in office of the members of the said authorities, filling of vacancies of members, and ail other matters relating to those authorities for which it may be necessary or desirable to provide;