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[Cites 0, Cited by 0] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(3) in The Kisan Vikas Patra Rules, 2014

(3)Every application under sub-rule (1) shall be accompanied by, -
(a)a statement showing particulars, such as number, amount and date of the Certificate and the circumstances of such loss, theft, destruction, mutilation or defacement;
(b)identity slip, if any.