Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 15] [Entire Act] State of Uttar Pradesh - Subsection Section 15(3) in The U.P. (Regulation Of Building Operations) Act, 1958 (3)[ The Controlling Authority may, pending the decision of an appeal filed under sub-section (2) stay the operation of the order appealed against.
