Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21(6)] [Section 21] [Entire Act] State of Uttarakhand - Subsection Section 21(6)(b) in Uttarakhand Panchayati Raj Act, 2016 (b)may do anything within the aforesaid limits, when the doing of which is necessary for the efficient discharge of its functions under this Act.