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Karnataka High Court

Sri Doddathammadi Gowda vs State Of Karnataka on 13 November, 2017

Author: S.N.Satyanarayana

Bench: S.N.Satyanarayana

                          -1-



     IN THE HIGH COURT OF KARNATAKA AT BENGALURU

       DATED THIS THE 13TH DAY OF NOVEMBER 2017

                        BEFORE

      THE HON'BLE MR.JUSTICE S.N.SATYANARAYANA

       WRIT PETITION NOS.15615-619/2012 (CS-EL/M)


BETWEEN

1.   SRI DODDATHAMMADI GOWDA
     S/O T .P.SIDDEGOWDA
     AGED 72 YEARS
     R/O THELLANUR VILLAGE
     KOLLEGALA TALUK
     CHAMARAJANAGAR DISTRICT

2.   SRI S.GOVINDARAJU
     S/O LATE SIDDEGOWDA
     AGED 54 YEARS
     R/O KOTHANUR VILLAGE
     KOLLEGALA TALUK
     CHAMARAJANAGAR DISTRICT

3.   SRI SHIVARAME GOWDA
     S/O DODDABALAVE GOWDA
     AGED 50 YEARS
     R/O B.G.DODDI
     KOLLEGALA TALUK
     CHAMARAJANAGAR DISTRICT

4.   SRI RAMANNA
     S/O NANJUNDE GOWDA
     AGED 52 YEARS
     R/O BANUR, KOLLEGALA TALUK
     CHAMARAJANAGAR DISTRICT
                          -2-



5.    SRI MALLEGOWDA
      S/O MALUVE GOWDA
      AGED 65 YEARS
      R/O M.G. DODDI
      KOLLEGALA TALUK
      CHAMARAJANAGAR DISTRICT        ... PETITIONERS

(BY SRI M.R.RAJAGOPAL, ADVOCATE)


AND

1.    STATE OF KARNATAKA
      BY ITS SECRETARY
      DEPARTMENT OF CO-OPERATION
      M S BUILDING, VIDHANA VEEDI
      BANGALORE-560 001

2.    THE REGISTRAR OF CO-OPERATIVE SOCIETIES
      IN KARNATAKA, NO.1 ALI ASKER ROAD
      BANGALORE-560 052

3.    THE ADDITIONAL REGISTRAR OF CO-OPERATIVE
      SOCIETIES (CREDIT)
      NO.1, ALI ASKER ROAD
      BANGALORE - 560 052

4.    THE ASSISTANT REGISTRAR OF CO-OPERATIVE
      SOCIETIES
      CHAMARAJANAGAR SUB-DIVSION
      NPS BUILDING, VANIYAR ROAD
      CHAMARAJANAGAR- 571 313

5.    PRIMARY AGRICULTURAL CREDIT
      CO-OPERTIVE BANK
      THELLANUR VILLAGE
      KOLLEGALA TALUK
      CHAMARAJANAGAR DISTRICT
                          -3-



6.   SRI KUMARA SWAMY
     MANAGER
     DISTRICT CENTRAL CO-OPERATIVE BANK
     KOLLEGALA BRANCH AND ADMINISTRATOR
     PRIMARY AGRICULTURAL CREDIT
     CO-OPERTIVE BANK
     THELLANUR VILLAGE
     KOLLEGALA TALUK
     CHAMARAJANAGAR DISTRICT

7.   THE ELECTION OFFICER
     THELLANUR PRIMARY AGRICULTURAL
     CREDIT CO-OPERATIVE BANK
     THELLANUR VILLAGE
     KOLLEGALA TALUK
     CHAMARAJANAGAR DISTRICT      ... RESPONDENTS

(BY SRI LAKSHMINARAYAN, AGA FOR R1 TO R4
R5, R6 AND R7 ARE SERVED)


     THESE WRIT PETITIONS ARE FILED UNDER ARTICLES
226 AND  OF THE CONSTITUTION OF INDIA PRAYING TO
QUASH THE IMPUGNED ORDER DT.31.3.2012, PASSED BY
THE R4, ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES,        CHAMARAJANAGAR        SUB-DIVISION,
CHAMARAJANAGAR AS PER ANNEXURE-J & ALSO THE
CALENDER OF        EVENTS PUBLISHED BY      THE    R7
DT.12.4.2012, AS PER ANNEXURE-L AND ETC.,


     THESE WRIT PETITIONS COMING ON FOR HEARING
THIS DAY, THE COURT MADE THE FOLLOWING:
                               -4-



                            ORDER

Learned counsel for the petitioners would submit that the present petitions have become infructuous, inasmuch as five years period within which time they were precluded from contesting election having expired without any election being conducted to respondent No.5 - Society.

Submission of the learned Counsel for petitioners is placed on record.

Since the order itself has spent its life, Writ Petitions have become infructuous.

Sd/-

JUDGE nd/-