Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 43A] [Entire Act] Union of India - Subsection Section 43A(2) in The Employees' Pension Scheme, 1995 (2)For sub-para (1) of paragraph 10, the following sub-paragraph shall be substituted, namely:
