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[Cites 0, Cited by 0] [Section 27(1)] [Section 27] [Entire Act]

NCT Delhi - Subsection

Section 27(1)(i) in The Maharashtra Control Of Organised Crime Act, 1999 [Delhi Extension]

(i)the number of application for authorisation of interceptions received by the Competent Authority from the Police Department in which prosecutions have been launched;