Rajasthan High Court - Jodhpur
Maharaja Ganga Singh Memorial College vs State Of Rajasthan (2023/Rjjd/007852) on 28 March, 2023
Author: Pushpendra Singh Bhati
Bench: Pushpendra Singh Bhati
[2023/RJJD/007852]
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ Petition No. 2229/2023
1. Komal Kanwar D/o Shri Devender Singh, Aged About 20
Years, By Caste Rajput, R/o 13 Lnp, Thakrawali, District
Sri Ganganagar (Raj.).
2. Bhumika Soni D/o Shri Bharat Soni, Aged About 19 Years,
113-B, Setia Colony Sri Ganganagar District Ganganagar
(Raj.).
----Petitioners
Versus
1. State Of Rajasthan, Through The Secretary, Education
Department, Government Of Rajasthan, Jaipur (Raj.).
2. Commissioner, College Education Rajasthan, Jaipur.
3. Maharaja Ganga Singh University, Bikaner, Through Its
Registrar.
4. Controller Of Examination, Maharaja Ganga Singh
University, Bikaner.
5. Dr. Radha Krishnan Girls College, Sri Ganganagar Through
Its Principal.
----Respondents
Connected With
S.B. Civil Writ Petition No. 10855/2022
Indira Gandhi Memorial College Jakharanwali, Tehsil Pilibanga,
District Hanumangarh Through Its Secretary Brij Mohan Son Of
Mani Ram, Aged About 63 Years, R/o Jakharanwali, Tehsil
Pilibanga, District Hanumangarh.
----Petitioner
Versus
1. State Of Rajasthan, Through Principal President, Higher
Education, Secretariat, Jaipur.
2. The Commissioner, Commissionerate, College Education,
Block No. 4, Rks Sankul, Jln Road, Jaipur, Rajasthan -
302015.
3. The Registrar, Maharaja Ganga Singh University Bikaner.
----Respondents
S.B. Civil Writ Petition No. 12065/2022
Maharaja Ganga Singh Memorial College, 04 J.s.d. Jaitsar, The
Sri Vijay Nagar, District Sri Ganganagar Through Its Secretary
Smt. Sukhvinder Kaur D/o Darbara Singh, Aged About 38 Years
R/o Jaitsar Tehsi Vijay Nagar District - Sriganganagar.
----Petitioner
Versus
1. State Of Rajasthan, Through Principal President, Higher
Education, Secretariat, Jaipur.
2. The Commissioner, Commissioner, College Education,
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Block No. 4, Rks Sankul, Jln Road, Jaipur, Rajasthan -
302015.
3. The Registrar, Maharaja Ganga Singh University Bikaner.
----Respondents
S.B. Civil Writ Petition No. 14442/2022
Shaheed Bhagat Singh College, Through President Nand Lal S/o
Shri Onkarmal Age 46 Years By Caste Kumhar Resident Of
Behind Pwd Colony, Nohar, District Banswara (Raj.).
----Petitioner
Versus
1. State Of Rajasthan, Through Secretary, Department Of
College Education, Govt. Of Rajasthan, Secretariat, Jaipur.
2. Commissioner, College Education Rajasthan, Jaipur.
3. Director, College Education, Rajasthan, Jaipur.
4. Joint Director (Private Institutions), College Education,
Rajasthan, Jaipur.
----Respondents
S.B. Civil Writ Petition No. 1099/2023
Prerna Kanya Mahavidyalaya, Gandhi Bari, Through Secretary
Smt. Rajbala W/o Shri Prahlad Singh Age 40 Years, R/o Village
Gandhi Badi Tehsil Bhadra District Hanumangarh (Raj.).
----Petitioner
Versus
1. State Of Rajasthan-State, Through Secretary, Department
Of College Education, Govt. Of Rajasthan, Secretariat,
Jaipur.
2. Commissioner, College Education Rajasthan, Jaipur.
3. Director, College Education, Rajasthan, Jaipur.
4. Joint Director (Private Institutions), College Education,
Rajasthan, Jaipur.
5. Maharaja Ganga Singh University, Bikaner Through Its
Registrar.
----Respondents
S.B. Civil Writ Petition No. 2907/2023
1. Aaina D/o Shri Radheshyam, Aged About 18 Years,
Resident Of Kaluwala, District Sri Ganganagar (Raj.).
2. Aarti D/o Shri Chhinda Ram, Aged About 18 Years, R/o
Chak 18 Ml, Hirnawali District Sri Ganganagar (Raj.).
3. Aarti D/o Shri Shyam Sunder, Aged About 18 Years, R/o
Indra Colony, Gali No. 09 Sri Ganganagar District Sri
Ganganagar (Raj.).
4. Aarti D/o Shri Santosh Kumar, Aged About 18 Years, R/o
Chak 14 Sdp, Ward No. 04, Panniwali District Sri
Ganganagar (Raj.).
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5. Anjali D/o Shri Deepak Kumar, Aged About 18 Years, R/o
Ward No. 57, Street No. 8, Gurunanak Basti, Sri
Ganganagar District Sri Ganganagar (Raj.).
6. Anju D/o Shri Santosh, Aged About 18 Years, R/o
Vivekanand Colony, Sri Ganganagar District Sri
Ganganagar (Raj.).
7. Baljeet Kaur D/o Shri Gurmeet Singh, Aged About 18
Years, R/o Keri, Hindumal Kot District Sri Ganganagar
(Raj.).
8. Bindu Bai D/o Shri Subhash Ram, Aged About 19 Years,
R/o Chak 5 P Ward No. 3 Koni District Sri Ganganagar
(Raj.).
9. Dimpal D/o Shri Rajender, Aged About 19 Years, R/o Ward
No. 6 Ladhuwala District Sri Ganganagar (Raj.).
10. Ekta D/o Shri Sohan Lal, Aged About 19 Years, R/o
Netewala District Sri Ganganagar (Raj.).
11. Ekta Rani D/o Shri Surender Kumar, Aged About 18 Years,
R/o L-A-18 Sadbhavna Nagar Sri Ganganagar District Sri
Ganganagar (Raj.).
12. Gagandeep Kaur D/o Shri Mukhtyar Singh, Aged About 18
Years, R/o Dulapur Keri District Sri Ganganagar (Raj.).
13. Harshita Arora D/o Shri Inderpal Arora, Aged About 18
Years, R/o 6 T 14 Jawahar Nagar, Sri Ganganagar District
Sri Ganganagar (Raj.).
14. Harshita Sharma D/o Shri Om Prakash, Aged About 19
Years, R/o Prem Nagar-24, Uit Road, Sri Ganganagar
District Sri Ganganagar (Raj.).
15. Isha D/o Shri Raju, Aged About 18 Years, R/o Ward No.
59, Street No. 10, Indira Colony, Sri Ganganagar District
Sri Ganganagar (Raj.).
16. Jyoti D/o Shri Suresh Kumar, Aged About 18 Years, R/o
Ward No. 3 Netewala District Sri Ganganagar (Raj.).
17. Kafi Jaisal D/o Shri Jaswant Jaisal, Aged About 19 Years,
R/o Ward No. 64, Indira Chowk Sri Ganganagar District
Sri Ganganagar (Raj.).
18. Kanchan Rani D/o Shri Sahi Ram, Aged About 18 Years,
R/o Dulapur Keri District Sri Ganganagar (Raj.).
19. Komal D/o Shri Shishpal Singh, Aged About 18 Years, R/o
Chak 16 Ml, Khyaliwala District Sri Ganganagar (Raj.).
20. Kusum Kumari D/o Shri Devshankar Choudhary, Aged
About 26 Years, R/o Lal Chand Ki Dhani District Sri
Ganganagar (Raj.).
21. Lakhwinder Kaur D/o Shri Jagseer Singh, Aged About 18
Years, R/o Village Gadharkheda Tehsil Sadulshar District
Sri Ganganagar (Raj.).
22. Madhubala Sharma D/o Shri Shanti Lal Sharma, Aged
About 18 Years, R/o Ssb Road, St. No. 7 Sri Ganganagar
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District Sri Ganganagar (Raj.).
23. Mansha Tinna D/o Shri Rajender Kumar Tinna, Aged
About 18 Years, R/o D-18, St. No. 3 Bhoop Colony Sri
Ganganagar District Sri Ganganagar (Raj.).
24. Minakshi D/o Shri Dharmender, Aged About 18 Years, R/o
St. No. 3, Nagori Colony, Sri Ganganagar District Sri
Ganganagar (Raj.).
25. Muskan D/o Shri Bhagwan Yadav, Aged About 18 Years,
R/o St. No. 3 Shiv Nagar, Sri Ganganagar District Sri
Ganganagar (Raj.).
26. Neetu D/o Shri Jasveer Singh, Aged About 18 Years, R/o
Netewala District Sri Ganganagar (Raj.).
27. Neha D/o Shri Ashok Kumar, Aged About 18 Years, R/o
St. No. 8, Gurunanak Basti, Sri Ganganagar District Sri
Ganganagar (Raj.).
28. Nisha D/o Shri Vijay Pal, Aged About 18 Years, R/o Chak
15-16 Llg, Jogiwala District Sri Ganganagar (Raj.).
29. Nisha D/o Shri Pramod Kumar, Aged About 18 Years, R/o
Ssb Road Chhoti, St. No. 9 Sri Ganganagar District Sri
Ganganagar (Raj.).
30. Payal D/o Shri Rajiv Mishra, Aged About 19 Years, R/o
Basnti Chowk, Sri Ganganagar District Sri Ganganagar
(Raj.).
31. Pooja D/o Shri Chhinda Ram, Aged About 20 Years, R/o
Chak 18 Ml, Hirnawali District Sri Ganganagar (Raj.).
32. Pooja D/o Shri Ganesha Ram, Aged About 21 Years, R/o
Chak 19 Mm, Bakhtawali District Sri Ganganagar (Raj.).
33. Pramila D/o Shri Sanjay Kumar, Aged About 18 Years, R/o
Chak 1 D Chhoti, Sadhuwali District Sri Ganganagar
(Raj.).
34. Priyanka Parjapat D/o Shri Gopal Parjapat, Aged About 18
Years, R/o Nehra Nagar, 6E Chhoti H.no. 25 Sri
Ganganagar District Sri Ganganagar (Raj.).
35. Rajni D/o Shri Surender Kumar, Aged About 18 Years, R/o
Chak 18 Ml, Hirnawali District Sri Ganganagar (Raj.).
36. Ranjeet Kaur D/o Shri Jassa Singh, Aged About 18 Years,
R/o Ward No. 4, Tatarsar District Sri Ganganagar (Raj.).
37. Ravina D/o Shri Balvinder Singh, Aged About 18 Years, R/
o Chak 16 Ml, Khyaliwala District Sri Ganganagar (Raj.).
38. Ravina D/o Shri Mohan Lal, Aged About 18 Years, R/o
Ward No. 06, Ladhuwala District Sri Ganganagar (Raj.).
39. Ravina D/o Shri Jagdish, Aged About 18 Years, R/o Lal
Chand Ji Ki Dhani District Sri Ganganagar (Raj.).
40. Ravinder Kour D/o Shri Manga Singh, Aged About 18
Years, R/o Dulapur Keri District Sri Ganganagar (Raj.).
41. Riya Bhatheja D/o Shri Rajpal Bhatheja, Aged About 18
Years, R/o Ward No. 4 Ladhuwala District Sri Ganganagar
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(Raj.).
42. Rukiya D/o Shri Mohmad Usaf, Aged About 18 Years, R/o
Chak 18 Gg Ward No. 6, Govindpura District Sri
Ganganagar (Raj.).
43. Sakshi D/o Shri Sanjay Kumar, Aged About 21 Years, R/o
Nathor Tehsil Rania District Sirsa (Haryana).
44. Sakshi Chahar D/o Shri Arjun Ram Chahar, Aged About
19 Years, R/o Home Land City Sri Ganganagar District Sri
Ganganagar (Raj.).
45. Sangeeta Verma D/o Shri Achchhe Lal Verma, Aged About
20 Years, R/o Lal Chand Ki Dhani District Sri Ganganagar
(Raj.).
46. Sania D/o Shri Manoj Kumar, Aged About 18 Years, R/o
Chak 18 Ml, Ward No. 7, Hirnawali District Sri
Ganganagar (Raj.).
47. Sanjana D/o Shri Ganesha Ram, Aged About 20 Years, R/
o Chak 19 Mm Bakhtawali District Sri Ganganagar (Raj.).
48. Sapna D/o Shri Bhagirath, Aged About 18 Years, R/o
Chak 18 Gg, Ward No. 6, Govindpura District Sri
Ganganagar (Raj.).
49. Sapna D/o Shri Rajender Kumar, Aged About 18 Years, R/
o Chak 18 Ml, Hirnawali District Sri Ganganagar (Raj.).
50. Sarika D/o Shri Vakil Chand, Aged About 18 Years, R/o
Chak 3 Ml District Sri Ganganagar (Raj.).
51. Sarita D/o Shri Inder Pal, Aged About 19 Years, R/o St.
No. 3, Ramdev Colony, Sri Ganganagar District Sri
Ganganagar (Raj.).
52. Shahnaj D/o Shri Nawab Khan, Aged About 24 Years, R/o
Ward No. 5 Sadhuwali District Sri Ganganagar (Raj.).
53. Shreya Arora D/o Shri Mahinder Kumar, Aged About 18
Years, R/o Chak 9A, Chhoti District Sri Ganganagar (Raj.).
54. Sneha D/o Shri Vinod Kumar, Aged About 19 Years, R/o
St. No. 8, Gurunanak Basti Sri Ganganagar District Sri
Ganganagar (Raj.).
55. Sonia D/o Shri Subhash Chander, Aged About 18 Years,
R/o Chak 16 Ml, Khyaliwala District Sri Ganganagar
(Raj.).
56. Taniya D/o Shri Dharmveer, Aged About 18 Years, R/o 7E
Chhoti, Kedar Colony, Sri Ganganagar District Sri
Ganganagar (Raj.).
57. Usha D/o Shri Mangla Ram, Aged About 19 Years, R/o
Patwar Colony, 13 Lnp-Ii District Sri Ganganagar (Raj.).
58. Vandana D/o Shri Raj Kumar, Aged About 18 Years, R/o
Thakrawali (Dhani), 13 Lnp-Ii District Sri Ganganagar
(Raj.).
59. Ritu D/o Shri Ratan Lal, Aged About 18 Years, R/o Chak
57 Lnp, Padampur District Sri Ganganagar (Raj.).
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60. Taruna D/o Shri Dinesh Kumar, Aged About 20 Years, R/o
Netewala District Sri Ganganagar (Raj.).
61. Dayawanti Gujjar D/o Shri Amar Nath Gujjar, Aged About
22 Years, R/o Chak 17 Ml, Pathanwala District Sri
Ganganagar (Raj.).
62. Divya D/o Shri Veerbhan, Aged About 18 Years, R/o 7E
Chhoti, Kedar Colony, Sri Ganganagar.
63. Gungun D/o Shri Virender Kumar, Aged About 18 Years,
R/o Bhoop Colony, Sri Ganganagar District Sri
Ganganagar (Raj.).
64. Ishika D/o Shri Sumit Kumar, Aged About 18 Years, R/o
124 Shiv Colony, Sri Ganganagar District Sri Ganganagar
(Raj.).
65. Kajal D/o Shri Subodh Sahani, Aged About 18 Years, R/o
St. No. 1, Nagpal Colony, Sri Ganganagar District Sri
Ganganagar (Raj.).
66. Laxmi D/o Shri Ramesh Kumar, Aged About 18 Years, R/o
Chak 10A, Chhoti District Sri Ganganagar (Raj.).
67. Mahima Rawat D/o Shri Raj Kumar, Aged About 18 Years,
R/o Jawarnagar, Sri Ganganagar District Sri Ganganagar
(Raj.).
68. Manisha D/o Shri Ravinder, Aged About 18 Years, R/o
Chak 18 Gg, Govindpura District Sri Ganganagar (Raj.).
69. Monika D/o Shri Dharmpal, Aged About 18 Years, R/o 2F
Chhoti Khokhrawali District Sri Ganganagar (Raj.).
70. Payal D/o Shri Doulat Ram, Aged About 18 Years, R/o 2F
Chhoti Khokhrawali District Sri Ganganagar (Raj.).
71. Pooja Kumari D/o Shri Inderjeet, Aged About 18 Years, R/
o Chak 18 Gg, Govindpura District Sri Ganganagar (Raj.).
72. Poonam D/o Shri Sunder Lal, Aged About 20 Years, R/o
Old Aabadi, Sri Ganganagar Chak 18 Gg, Govindpura
District Sri Ganganagar (Raj.).
73. Pushpa D/o Shri Dungar Ram, Aged About 18 Years, R/o
Khokhrawali District Sri Ganganagar (Raj.).
74. Ratna Kumari D/o Shri Shiv Janam, Aged About 18 Years,
R/o Arjun Colony, Sri Ganganagar Khokhrawali District Sri
Ganganagar (Raj.).
75. Riya Chugh D/o Shri Anand Chugh, Aged About 20 Years,
R/o 54 Vinoba Basti, Sri Ganganagar.
76. Saima D/o Shri Chand Khan, Aged About 18 Years, R/o
Sadulshahar District Sri Ganganagar (Raj.).
77. Sameera Bano D/o Shri Mohammad Hanif, Aged About 18
Years, R/o Housing Board Sri Ganganagar District Sri
Ganganagar (Raj.).
78. Sangam S/o Shri Suraj Singh, Aged About 18 Years, R/o
Gurunanak Basti, Sri Ganganagar District Sri Ganganagar
(Raj.).
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79. Savita S/o Shri Ranjeet Prasad, Aged About 18 Years, R/o
Housing Board, Sec. 1 Sri Ganganagar District Sri
Ganganagar (Raj.).
80. Shivranjni D/o Shri Hansraj, Aged About 18 Years, R/o
Chak 18 Gg, Govindpura District Sri Ganganagar (Raj.).
81. Yojna D/o Shri Brij Lal, Aged About 18 Years, R/o Chak
10A, Chhoti District Sri Ganganagar (Raj.).
----Petitioners
Versus
1. The State Of Rajasthan, Through The Secretary,
Department Of College Education, Government Of
Rajasthan, Jaipur (Raj.)
2. Commissioner, College Education Rajasthan, Jaipur.
3. Maharaja Ganga Singh University, Bikaner Through Its
Registrar.
4. Controller Of Examination, Maharaja Ganga Singh
University, Bikaner.
5. Dr. Radha Krishnan Girls College, Sri Ganganagar Through
Its Principal.
----Respondents
S.B. Civil Writ Petition No. 3366/2023
1. Manpreet Kour D/o Shri Surjeet Singh, Aged About 19
Years, Resident Of Chak 2 Gd New Gharsana, District Sri
Ganganagar (Raj.).
2. Rahul S/o Shri Madan Lal, Aged About 18 Years, R/o Chak
26 As New Gharsana District Sri Ganganagar (Raj.).
3. Vivek S/o Shri Rajender Kumar, Aged About 18 Years, R/o
Chak 3 Gd New Gharsana District Sri Ganganagar (Raj.).
4. Manpreet Kour D/o Shri Charnjeet Singh, Aged About 18
Years, R/o Chak 14 Apd Anupgarh District Sri Ganganagar
(Raj.).
5. Muskan D/o Shri Gopal Ram, Aged About 19 Years, R/o
Chak 6 Dd New Gharsana District Sri Ganganagar (Raj.).
6. Sandeep Kumar S/o Shri Devi Lal, Aged About 19 Years,
R/o Chak 2 Kd New Gharsana District Sri Ganganagar
(Raj.).
7. Jaspreet Kour D/o Shri Harnek Singh, Aged About 18
Years, R/o Chak 12 Md New Gharsana District Sri
Ganganagar (Raj.).
8. Mamta D/o Shri Gurdyal, Aged About 19 Years, R/o Chak
7 Md New Gharsana District Sri Ganganagar (Raj.).
9. Prveen Kour D/o Shri Pappi Singh, Aged About 20 Years,
R/o Chak 3 Gd New Gharsana District Sri Ganganagar
(Raj.).
10. Rajveer Kour D/o Shri Pappi Singh, Aged About 18 Years,
R/o Chak 3 Gd New Gharsana District Sri Ganganagar
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(Raj.).
11. Anjali D/o Shri Lachchhu Ram, Aged About 19 Years, R/o
Ward No. 2 New Gharsana District Sri Ganganagar (Raj.).
12. Nishu D/o Shri Mohan Lal, Aged About 18 Years, R/o Chak
21 Md New Gharsana District Sri Ganganagar (Raj.).
13. Ayush Kumar S/o Shri Ravi Drashan, Aged About 18
Years, R/o Chak 28 As A New Gharsana District Sri
Ganganagar (Raj.).
14. Mahak Arora D/o Shri Madan Lal, Aged About 18 Years, R/
o Chak 7 Knd Rawla Mandi District Sri Ganganagar (Raj.).
15. Kuber S/o Shri Rajender Kumar, Aged About 19 Years, R/
o Chak 6 Dd New Gharsana District Sri Ganganagar
(Raj.).
16. Anmol S/o Shri Sushil Kumar, Aged About 19 Years, R/o
Chak 1 Gd New Gharsana District Sri Ganganagar (Raj.).
17. Ramesh Kumar S/o Shri Prem Kumar, Aged About 19
Years, R/o Chak 6 Skm Rawla Mandi District Sri
Ganganagar (Raj.).
18. Arvind Singh S/o Shri Jaswant Singh, Aged About 19
Years, R/o Chak 3 Mld New Gharsana District Sri
Ganganagar (Raj.).
19. Rajveer Kour D/o Shri Gurmohan Singh, Aged About 18
Years, R/o Chak 5 Mld New Gharsana District Sri
Ganganagar (Raj.).
20. Bindu D/o Shri Sher Singh, Aged About 19 Years, R/o
Ward No. 6 New Gharsana District Sri Ganganagar (Raj.).
21. Ram S/o Shri Bhageerath, Aged About 19 Years, R/o Chak
29 As New Gharsana District Sri Ganganagar (Raj.).
22. Usha Rani D/o Shri Rup Singh, Aged About 18 Years, R/o
Chak 4 Mld New Gharsana District Sri Ganganagar (Raj.).
23. Dheeraj Kumar S/o Shri Subhash Chander, Aged About 19
Years, R/o Amar Colony, New Gharsana District Sri
Ganganagar (Raj.).
24. Rajveer Kour D/o Shri Mukhtyar Singh, Aged About 21
Years, R/o Chak 2 Mld New Gharsana District Sri
Ganganagar (Raj.).
25. Vijay Pal S/o Shri Mahender, Aged About 19 Years, R/o
Ward No. 1 New Gharsana District Sri Ganganagar (Raj.).
26. Manish Kumar S/o Shri Raj Kumar, Aged About 19 Years,
R/o Ward No. 14 New Gharsana District Sri Ganganagar
(Raj.).
27. Jagdish S/o Shri Mangat Ram, Aged About 18 Years, R/o
Ward No. 14 New Gharsana District Sri Ganganagar
(Raj.).
28. Jyoti D/o Shri Bhim Sen, Aged About 21 Years, R/o Chak
10 Md New Gharsana District Sri Ganganagar (Raj.).
29. Sandeep Singh S/o Shri Nokha Singh, Aged About 18
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Years, R/o Chak 2 Mld New Gharsana District Sri
Ganganagar (Raj.).
30. Menpal S/o Shri Rameshveer Lal, Aged About 18 Years, R/
o Shiv Lal Colony, New Gharsana District Sri Ganganagar
(Raj.).
31. Vinit Singh S/o Shri Virendra Singh, Aged About 18 Years,
R/o Mehtab Colony, New Gharsana District Sri
Ganganagar (Raj.).
32. Amrita D/o Shri Keshar Ram, Aged About 20 Years, R/o
Ward No. 6 New Gharsana District Sri Ganganagar (Raj.).
33. Dev Raj S/o Shri Khet Pal, Aged About 19 Years, R/o Chak
6 Mld B New Gharsana District Sri Ganganagar (Raj.).
34. Renu D/o Shri Dharshan Singh, Aged About 19 Years, R/o
Ward No. 24 New Gharsana District Sri Ganganagar
(Raj.).
35. Samandeep Kour D/o Shri Sulkhan Singh, Aged About 18
Years, R/o Chak 3 St R New Gharsana District Sri
Ganganagar (Raj.).
36. Nikhil Soni S/o Shri Deepak Soni, Aged About 20 Years,
R/o Ward No. 14, New Gharsana District Sri Ganganagar
(Raj.).
37. Rakesh S/o Shri Jagdish, Aged About 20 Years, R/o Chak
9 Psd Rawla Mandi District Sri Ganganagar (Raj.).
38. Rajender Kumar S/o Shri Bhagwan Das, Aged About 19
Years, R/o Chak 9 Psd Rawla Mandi District Sri
Ganganagar (Raj.).
39. Krishan Singh S/o Shri Dilbag Singh, Aged About 19
Years, R/o Chak 9 Psd Rawla Mandi District Sri
Ganganagar (Raj.).
40. Supreet S/o Shri Raja Ram, Aged About 19 Years, R/o
Chak 12 Mld New Gharsana District Sri Ganganagar
(Raj.).
41. Khushbu D/o Shri Pawan Kumar, Aged About 19 Years, R/
o Sunder Colony, New Gharsana District Sri Ganganagar
(Raj.).
42. Geetraj D/o Shri Balkran Gill, Aged About 19 Years, R/o
Chak 16 Md New Gharsana District Sri Ganganagar (Raj.).
43. Manoj Kumar S/o Shri Sahab Ram, Aged About 19 Years,
R/o Chak 28 As New Gharsana District Sri Ganganagar
(Raj.).
44. Deepak Kumar S/o Shri Amrit Kumar, Aged About 19
Years, R/o Chak 3 Str New Gharsana District Sri
Ganganagar (Raj.).
45. Pankaj Kumar S/o Shri Gangadhar Purohit, Aged About 18
Years, R/o Ward No. 07 Churu District Churu (Raj.).
46. Piyush S/o Shri Manish, Aged About 19 Years, R/o Ward
No. 5, Rawla Mandi District Sri Ganganagar (Raj.).
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47. Ganesh S/o Shri Parma Ram, Aged About 19 Years, R/o
Chak 3 Gm New Gharsana District Sri Ganganagar (Raj.).
48. Ankush Bansal S/o Shri Iswar Bansal, Aged About 18
Years, R/o Ward No. 14, New Gharsana District Sri
Ganganagar (Raj.).
49. Adity Goyal S/o Shri Arun Goyal, Aged About 19 Years, R/
o Chak 8 Psd Rawla Mandi District Sri Ganganagar (Raj.).
----Petitioners
Versus
1. The State Of Rajasthan, Through The Secretary,
Department Of College Education, Government Of
Rajasthan, Jaipur (Raj.).
2. Commissioner, College Education Rajasthan, Jaipur.
3. Maharaja Ganga Singh University, Bikaner Through Its
Registrar.
4. Controller Of Examination, Maharaja Ganga Singh
University, Bikaner.
5. Sarvesh College, Gharsana District Sri Ganganagar
Through Its Principal.
----Respondents
S.B. Civil Writ Petition No. 3368/2023
1. Maya D/o Shri Mahi Ram, Aged About 20 Years, Resident
Of Ward No. 11, Jodhpur District Jodhpur (Raj.).
2. Magan Lal S/o Shri Mahi Ram, Aged About 18 Years, R/o
Ward No. 11, Jodhpur District Jodhpur (Raj.).
3. Jyoti Soni D/o Shri Ram Lal Soni, Aged About 18 Years, R/
o Ward No. 8, Rd 860 District Bikaner (Raj.).
4. Ravina D/o Shri Hari Ram, Aged About 18 Years, R/o
Ward No. 2, Rd 860 District Bikaner (Raj.).
5. Dinesh S/o Shri Ramu Ram, Aged About 19 Years, R/o
Village Ward No. 2, Godu District Bikaner (Raj.).
6. Reena D/o Shri Ram Chander, Aged About 18 Years, R/o
Ward No. 1, Rd 931 District Bikaner (Raj.).
7. Kavita D/o Shri Karna Ram, Aged About 18 Years, R/o
Ward No. 9, Phulasar Bara District Bikaner (Raj.).
8. Dharmpal Bhadu S/o Shri Bharmal Ram, Aged About 19
Years, R/o Ward No. 1, Phulasar Bara District Bikaner
(Raj.).
9. Sumitra Dhayal D/o Shri Himta Ram, Aged About 20
Years, R/o Ward No. 3, Bajju Khalsa District Bikaner
(Raj.).
10. Gayatri D/o Shri Hanuman Ram, Aged About 18 Years, R/
o Ward No. 3, Bajju Khalsa District Bikaner (Raj.).
11. Krishan S/o Shri Hanuman Ram, Aged About 19 Years, R/
o Ward No. 3, Bajju Khalsa District Bikaner (Raj.).
12. Moti Singh S/o Shri Pratap Singh, Aged About 19 Years,
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R/o Ward No. 4, Jaitsisar District Churu (Raj.).
13. Rajeshwari D/o Shri Het Ram, Aged About 19 Years, R/o
Ward No. 2, Bangarsar District Bikaner(Raj.).
14. Kiran Vishnoi D/o Shri Hadman Ram, Aged About 18
Years, R/o Ward No. 8, Phalodi District Jodhpur (Raj.).
15. Kalpana D/o Shri Ram Lal, Aged About 19 Years, R/o
Ofward No. 13, Madasar District Jaislmer (Raj.).
16. Suman D/o Shri Jagdish Prasad Bishnoi, Aged About 22
Years, R/o Ward No. 5, Bajju Khalsa District Bikaner
(Raj.).
17. Ram Singh Sodha D/o Shri Nathu Singh, Aged About 21
Years, R/o Ward No. 7, Bajju Tejpura District Bikaner
(Raj.).
18. Kailash D/o Shri Bharmal Ram, Aged About 20 Years, R/o
Ward No. 01, Charnwala District Bikaner (Raj.).
19. Amrit Kanwar D/o Shri Shambhu Singh, Aged About 19
Years, R/o Ward No. 3, Awaye District Jaisalmer (Raj.).
20. Kavita Bishnoi D/o Shri Hansraj Bishnoi, Aged About 18
Years, R/o Ward No. 1, Manaksar District Bikaner (Raj.).
21. Mamta Sighar D/o Shri Hansraj Sighar, Aged About 22
Years, R/o Ward No. 3, Bajju Tejpura District Bikaner
(Raj.).
22. Pawan S/o Shri Ram Chandra, Aged About 18 Years, R/o
Ward No. 01, Phulasar Bara District Bikaner (Raj.).
23. Sunita D/o Shri Radha Kishan, Aged About 20 Years, R/o
Ward No. 02, Phulasar Bara District Bikaner (Raj.).
24. Somraj S/o Shri Radha Kishan, Aged About 18 Years, R/o
Ward No. 02, Phulasar Bara District Bikaner (Raj.).
25. Sandeep Kumar S/o Shri Vishnu Kumar, Aged About 19
Years, R/o Ward No. 17, Madasar District Jaisalmer (Raj.).
26. Chanderkala D/o Shri Sita Ram, Aged About 18 Years, R/o
New Market, Bajju District Bikaner (Raj.).
27. Ankit Bishnoi S/o Shri Surendra Kumar, Aged About 18
Years, R/o Ward No. 10, Khajuwala District Bikaner (Raj.).
28. Shilpa D/o Shri Hanuman Ram, Aged About 18 Years, R/o
New Market Bajju (Raj.).
29. Bairang S/o Shri Dalip Kumar, Aged About 18 Years, R/o
Ward No. 8, Raisinghnagar District Sri Ganganagar (Raj.).
30. Anil S/o Shri Jasmal Meghwal, Aged About 19 Years, R/o
Ward No. 01, Nokha District Bikaner (Raj.).
31. Vishal S/o Shri Laxman Ram, Aged About 18 Years, R/o
Ward No. 4, Bajju District Bikaner (Raj.).
32. Ajaypal S/o Shri Mangi Lal, Aged About 18 Years, R/o
Ward No. 4, Bajju District Bikaner (Raj.).
33. Pankaj S/o Shri Pream Kumar, Aged About 28 Years, R/o
Ward No. 4, Bajju District Bikaner (Raj.).
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34. Mukesh Siyag S/o Shri Mangi Lal, Aged About 18 Years,
R/o Ward No. 01, Bangarsar District Bikaner (Raj.).
35. Abhishek Khichar S/o Shri Ranakishan, Aged About 18
Years, R/o Ward No. 4, Phulasar Bara District Bikaner
(Raj.).
36. Mahendra S/o Shri Ramswaroop, Aged About 18 Years, R/
o Ward No. 4, Phulasar Bara District Bikaner (Raj.).
37. Devraj S/o Shri Deepa Ram, Aged About 18 Years, R/o
Ward No. 4, Bajju District Bikaner (Raj.).
38. Anita D/o Shri Imi Lal, Aged About 18 Years, R/o Ward
No. 4, Bajju District Bikaner (Raj.).
39. Sunita D/o Shri Dhanna Ram, Aged About 19 Years, R/o
Ward No. 2, Barsalpur District Bikaner (Raj.).
40. Heena D/o Shri Bishan Dan, Aged About 18 Years, R/o
Ward No. 3, Bajju District Bikaner (Raj.).
41. Nirma Dhayal D/o Shri Mallu Ram, Aged About 23 Years,
R/o Ward No. 9, Jhujhu District Bikaner (Raj.).
42. Anjali Punia D/o Shri Baldev Punia, Aged About 20 Years,
R/o Ward No. 7, Godu District Bikaner (Raj.).
43. Kamal Kumar S/o Shri Prabhu Dayal, Aged About 20
Years, R/o Ward No. 01, Khajjuwala District Bikaner
(Raj.).
44. Tinny D/o Shri Puna Ram Chahar, Aged About 18 Years,
R/o Ward No. 2, Phulasar Bara District Bikaner (Raj.).
45. Kiran D/o Shri Jagdish Ram, Aged About 18 Years, R/o
Ward No. 2, Phulasar Bara District Bikaner (Raj.).
46. Bharti Bishnoi D/o Shri Dhura Ram, Aged About 18 Years,
R/o Ward No. 2, Phulasar Bara District Bikaner (Raj.).
47. Kiran D/o Shri Kishana Ram, Aged About 20 Years, R/o
Ward No. 4, Madasar District Bikaner (Raj.).
48. Ravina D/o Shri Bachana Ram, Aged About 18 Years, R/o
Ward No. 4, Madasar District Bikaner (Raj.).
49. Shree Chand S/o Shri Gopi Ram, Aged About 18 Years, R/
o Ward No. 1, Madasar District Bikaner (Raj.).
50. Subhash Chandra S/o Shri Banwari Lal, Aged About 18
Years, R/o Ward No. 4, Madasar District Bikaner (Raj.).
51. Khushboo D/o Shri Het Ram, Aged About 18 Years, R/o
Ward No. 4, Madasar District Bikaner (Raj.).
52. Sundar D/o Shri Khet Dan, Aged About 20 Years, R/o
Ward No. 1, Barsalpur District Bikaner (Raj.).
53. Anita D/o Shri Mangi Lal, Aged About 19 Years, R/o Ward
No. 6, Phulasar District Bikaner (Raj.).
54. Aashish D/o Shri Ramswaroop, Aged About 18 Years, R/o
Ward No. 16 Phulasar District Bikaner (Raj.).
55. Chhagna Ram S/o Shri Rupa Ram, Aged About 19 Years,
R/o Ward No. 1 Phulasar District Bikaner (Raj.).
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56. Jitendra Singh S/o Shri Hukam Singh, Aged About 19
Years, R/o Ward No. 10, Bangarsar District Bikaner (Raj.).
57. Priyanka Khileri D/o Shri Surja Ram, Aged About 19
Years, R/o Ward No. 9 Bajju District Bikaner (Raj.).
58. Monika D/o Shri Om Prakash, Aged About 18 Years, R/o
Ward No. 2, Phulasar Bara District Bikaner (Raj.).
59. Urmila D/o Shri Bhola Ram Khawa, Aged About 18 Years,
R/o Ward No. 2, Phulasar Bara District Bikaner (Raj.).
60. Prem Singh S/o Shri Bhanwar Singh, Aged About 18
Years, R/o Ward No. 2, Phulasar Bara District Bikaner
(Raj.).
61. Anarda Bhambhu D/o Shri Prakash Bhambhu, Aged About
18 Years, R/o Ward No. 2, Phulasar Bara District Bikaner
(Raj.).
62. Renu Jaat D/o Shri Babu Lal, Aged About 20 Years, R/o
Ward No. 5, Pugal District Bikaner (Raj.).
63. Manphool D/o Shri Harikishan Ram, Aged About 18 Years,
R/o Ward No. 8, Jamba Ki Dhani District Bikaner (Raj.).
----Petitioners
Versus
1. The State Of Rajasthan, Through The Secretary,
Department Of College Education, Government Of
Rajasthan, Jaipur (Raj.).
2. Commissioner, College Education Rajasthan, Jaipur.
3. Maharaja Ganga Singh University, Bikaner Through Its
Registrar.
4. Controller Of Examination, Maharaja Ganga Singh
University, Bikaner.
5. M.d. Degree College, Bajju District Bikaner Through Its
Principal.
----Respondents
For Petitioner(s) : Mr. Vinay Jain
Mr. Ramchandra Bishnoi
For Respondent(s) : Mr. Himanshu Shrimali, AGC
Mr. D.D. Chitlangi
Mr. Rajeev Purohit
HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI
Order 28/03/2023 (Downloaded on 04/04/2023 at 08:41:01 PM) [2023/RJJD/007852] (14 of 22) [CW-2229/2023]
1. Above-numbered S.B. Civil Writ Petition no. 2229 of 2023, S.B. Civil Writ Petition no. 3368 of 2023, S.B. Civil Writ Petition no. 3366 of 2023 and S.B. Civil Writ Petition no. 2907 of 2023, under Article 226 of the Constitution of India have been preferred claiming, in sum and substance, the following reliefs:
"It is therefore, most humbly and respectfully prayed that this writ petition may kindly be allowed and by an appropriate writ, order, or direction:
"[1] the respondents authorities may kindly be directed that to open and made operational online web-portal of the university related to the said college of the petitioners to fill the examination form without late fee of the petitioners to till the examination form without late fee of the petitioners for main examination 2023.
[2] the respondents authorities may kindly be directed that obstruction of any kind should not be created related to the examination of the petitioners.
[3] Any other appropriate writ, order, or direction which this Hon'ble Court deems just and proper may kindly be passed in favour of the petitioner."
2. Above-numbered S.B. Civil Writ Petition no.10855 of 2022, S.B. Civil Writ Petition no. 12065 of 2022, S.B. Civil Writ Petition no. 14442 of 2022 and S.B. Civil Writ Petition no. 1099 of 2023 under Article 226 of the Constitution of India have been preferred claiming, in sum and substance, the following reliefs:
"It is, therefore, respectfully prayed that Your Lordships may kindly pleased to call for the entire record of the case, examine the same and allow the writ petition by passing an appropriate writ, order or direction:
i) The impugned order dated 28.02.2022 ((Ann-13) may kindly be quashed and set aside and the respondents be directed to allow to run the petitioner institution and issue NOC in favour of the (Downloaded on 04/04/2023 at 08:41:01 PM) [2023/RJJD/007852] (15 of 22) [CW-2229/2023] petitioner institution for the academic year 2016-17 and onwards and the respondents be directed to allow the petitioner institution to take admission of the students and further the respondent university be directed to accept the examination form of the students through petitioner institution and permit them to appear in the examination;
ii) The respondents be directed to permit the petitioner institution to encash the FDR lying in the Bank as per requirement and the respondents be restrained from adjusting the amount of FDR towards penalty;
iii) Any other order which this Hon'ble Court deems fit in the facts and circumstances of the case may also be passed in favour of the petitioner institution."
3. As regards S.B. Civil Writ Petition no. 2229 of 2023, S.B. Civil Writ Petition no. 3368 of 2023, S.B. Civil Writ Petition no. 3366 of 2023 and S.B. Civil Writ Petition no. 2907 of 2023, the facts are being taken from the above-numbered S.B. Civil Writ Petition No.2229/2023, while treating the same as a lead case. 3.1 The petitioners took admission in B.A. First Year and B.Com First Year in the year 2022, in the respondent no.5- Dr. Radha Krishnan Girls College, Sri Ganganagar, affiliated with respondent no.3-Maharaja Ganga Singh University, Bikaner. 3.2 The respondent no.3-Maharaja Ganga Singh University, Bikaner issued a notification on 05.01.2023 regarding filling-up and submission of the examination form for main examination 2023 through online mode on the web portal of the University. The petitioners tried to submit the examination form, but the same could not be submitted, on count of the fact that the name of respondent No.5-College was not appearing in the related tab on the web portal of the respondent no.3 -University. Hence, the petitioner's father filed an application before the respondent no.3- (Downloaded on 04/04/2023 at 08:41:01 PM) [2023/RJJD/007852] (16 of 22) [CW-2229/2023] University on 28.01.2023 for opening the online portal so as to enable the students to fill-up and submit the form of the main examination. However, since, as per the petitioners, the respondents did not pay any heed to the repeated requests made to them by the petitioners, therefore, the present petitioners are before this Court seeking redress.
4. As regards, S.B. Civil Writ Petition no.10855 of 2022, S.B. Civil Writ Petition no. 12065 of 2022, S.B. Civil Writ Petition no. 14442 of 2022 and S.B. Civil Writ Petition no. 1099 of 2023, the facts are being taken from the above-numbered S.B. Civil Writ Petition No.10855/2022, while treating the same as a lead case. 4.1 The petitioner-College applied for issuance of No Objection Certificate (NOC) for various courses at graduation level, and the same was issued in favor of the petitioner in regard to the academic session 2012-13; the said NOC was temporarily extended for the academic sessions 2013-14, 2014-15 and 2015- 16, vide orders dated 30.07.2013, 25.07.2014, and 07.06.2016, respectively.
4.2. Thereafter, vide communication dated 18.01.2017, the petitioner, through its authorized representative, was asked to appear in the office of Commissionerate, Department of College Education, Rajasthan, Jaipur, for the purpose of removing the defects, as pointed out, so as to enable the petitioner-College to obtain temporary extension of NOC for the academic session 2016-17; in pursuance of the said communication, the Principal of the petitioner-Institution appeared before the concerned authority of the department on 27.01.2017 and removed all the defects; thereafter, the petitioner made several requests for extension of (Downloaded on 04/04/2023 at 08:41:01 PM) [2023/RJJD/007852] (17 of 22) [CW-2229/2023] the said NOC vide communications dated 26.07.2019, 27.05.2020 and 04.01.2021, but nothing was done by the authorities concerned in that regard.
4.3. However, the respondents issued notice on 04.02.2022 seeking the explanation from the petitioner as to why the proceeding for cancellation of NOC be not initiated, due non- fulfillment of the requisites. Thereafter, vide order dated 28.02.2022, the NOC was cancelled from the academic session 2020-21, completely closing the running of the petitioner-College from the academic session 2022-23, while imposing a penalty of a sum of Rs.5,00,000/- upon the petitioner, due to running of the institution without NOC, during the academic session 2016-17 to 2019-20.
5. Learned counsel for the petitioners submits that the respondent-University has received the affiliation fee to the tune of Rs.1,80,000/- on 18.02.2022 for the session 2022-23 from the petitioner's college (respondent no.5 in CW No.2229/2023) and the Department of College Education has also received fees in a sum of Rs.95,000/- on 16.03.2022 through e-challan for the purpose of issuance of the temporary No objection Certificate for the session 2022-23, and therefore the impugned action of the respondent authorities in not opening the online portal for submission of the examination form, is apparently contrary to law.
6. Learned counsel for the petitioners further submits that the respondent-University are bound to open the online portal for submission of the examination form relate to their affiliated colleges; thus, the impugned action of the respondent-University is illegal, arbitrary and not cannot be sustained in the eye of law. (Downloaded on 04/04/2023 at 08:41:01 PM) [2023/RJJD/007852] (18 of 22) [CW-2229/2023]
7. Learned counsel for the petitioner-College in S.B. Civil Writ Petition No.10855/2022 submits that the amount of penalty, as demanded, has already been deposited by the petitioner, and therefore, the penalty order issued by the respondents is illegal and arbitrary.
7.1. He further submits that the power to impose the penalty, in the given circumstances, is clearly violative of the provisions as contained in Sections 33 & 34 of the Rajasthan Non-Government Educational Institutions Act, 1989.
7.2 In support of his submission, learned counsel relied upon the judgment rendered by a Coordinate Bench of this Hon'ble Court at Jaipur Bench in the case of Sita Devi Educational Society, Bhilwara Vs. State of Rajasthan (S.B. Civil Writ Petition No. 13200/2019 and other connected matters decided on 11.03.2023).
8. On the other hand, learned counsel appearing on behalf of the respondents, while opposing the aforesaid submissions made on behalf of the petitioners, submit that the affiliated colleges running various courses only after getting recognition and No Objection Certificate (NOC) from the State Government after inspection of the basic infrastructure, staff etc. The educational institution in which petitioner-students are pursuing their courses has not been granted recognition/NOC by the State Government, and that, in absence of the same, the impugned action has been taken by the respondents.
9. Learned counsel for the respondents further submit that vide letter dated 07.11.2021, directed Dr. Radha Krishnan Girls (Downloaded on 04/04/2023 at 08:41:01 PM) [2023/RJJD/007852] (19 of 22) [CW-2229/2023] College, Sriganganagar, herein, to submit various documents including NOC issued by the State Government; thereafter again the respondent-University directed to the said College to submit the NOC but till date no such NOC issued by the State Government for the academic session 2014-15 was produced.
10. Learned counsel for the respondents also submit that the meeting of the Academic Council as well as Board of Management (BOM) of the respondent-University vide office order dated 29.01.2022 restrained the College from giving admission to ethe students in the first year for the academic session 2022-23 due to non-grant of NOC by the State Government.
11. Learned counsel for the respondents in S.B. Writ. Petition 10855/2022 submits that the petitioner-College therein failed to cure all the deficiencies as pointed out by the respondents, but owing to the best interest of the students, a further opportunity was granted to cure the defects along with deposition of the penalty amount, but despite that, the petitioner-College failed to do the needful.
11.1. He further submitted that the respondents vide letter dated 09.01.2020, 22.05.2020 and 07.12.2020, informed the petitioner to removed the defects, but thereafter also, the petitioner did not cure the defects. He also submits that the judgment rendered in the case of Sita Devi Educational Society (Supra), as relied upon on behalf of the petitioners, came to be challenged before the Division Bench of this Hon'ble Court in the case of State of Rajasthan & Ors. Vs. Sita Devi Educational Society & Anr. (D.B. Civil Special Appeal (Writ) No. 526/2022 and (Downloaded on 04/04/2023 at 08:41:01 PM) [2023/RJJD/007852] (20 of 22) [CW-2229/2023] connected matters), wherein, vide order dated 19.05.2022, the effect and operation of the judgment dated 11.03.2022 passed by the Hon'ble Single Bench in Sita Devi Educational Society (Supra) was stayed.
12. Heard learned counsel for the parties as well as perused the record of the case, alongwith the judgments cited at the Bar.
13. This Court finds that all the present petitions involve a common controversy, wherein the petitioner-institutions are running college without NOC, due to which the respondent authorities imposed the penalty upon the institutions, and petitioner-students are pursuing their courses in the said educational institution, which was being run without the requisite NOC.
14. This Court further finds that the petitioner-institutions are being run without NOC for last many years and the respondents have pointed out various defects in running of the educational institutions, while giving various opportunities for removal of such defects pointed out by the respondents, but the petitioner- institutions did not comply with the same. Thereafter, the respondents have completely cancelled the NOC, while imposing the penalty against the petitioner-institutions.
15. This Court also finds that the petitioners-students took admission in the concerned institution, and that institution are functioning without the requisite NOC, for last many years, and therefore, the respondents are not opening the online portal for submission of the examination form, due to non-fulfillment of mandatory requirement by the concerned institutions, and that, (Downloaded on 04/04/2023 at 08:41:01 PM) [2023/RJJD/007852] (21 of 22) [CW-2229/2023] the respondents also did not issue the requisite NOC on that count.
16. This Court also finds that running of the institutions without NOC is a clear violation of the norms laid down in the Rajasthan Non-Government Educational Institutions Act, 1989 and Rajasthan Non-Government Educational Institutions (Recognition, Grant-In- Aid and Service Conditions Etc.) Rules, 1993 and other respective laws. This Court further finds that the defects pointed out by the respondents as per the provision laid down in the aforesaid statutes are justified in law, and therefore the petitioners- institutions are bound to remove such defects, so as to become entitled for issuance of the requisite NOC, but the same was not done by the petitioners-institutions.
17. This Court also finds that such failure on the part of the institutions is adversely affecting the future prospects of the students community at large.
18. This Court further finds the judgment cited at the Bar by the learned counsel for the petitioners does not render any assistance to the case of the petitioners.
19. In light of the aforesaid observations and looking in the given factual matrix, this Court does not find it a fit case so as to grant any relief to the petitioners in the present petitions.
20. Consequently, the present petitions are dismissed. However, it is made clear that if the defects pointed out by the respondents are again informed to the petitioners and they are able to cure the same, it shall be open for the respondents to pass fresh orders regarding grant of No-Objection Certificate prospectively only, (Downloaded on 04/04/2023 at 08:41:01 PM) [2023/RJJD/007852] (22 of 22) [CW-2229/2023] strictly accordance with law. All pending applications stand disposed of.
(DR.PUSHPENDRA SINGH BHATI), J.
200-SKant/-
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