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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 11(4) in Himalayan University, Itanagar (Arunachal Pradesh) Act, 2012

(4)The Chancellor shall, if present, preside at the meetings of the Board of management and at the convocation of the University for conferring degrees, diplomas or other academic distinctions.