Bombay High Court
Nandkishor @ Ram Gopal Patkar And Anr vs The State Of Maharashtra And Anr on 11 October, 2018
Author: Bharati H. Dangre
Bench: Ranjit More, Bharati H. Dangre
11-apl428-13+.doc
SSK
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CRIMINAL APPELLATE JURISDICTION
CRIMINAL APPLICATION NO. 428 OF 2013
Satish Dattatraya Oak ... Applicant
Versus
The State of Maharashtra ... Respondent
WITH CRIMINAL APPLICATION NO. 1030 OF 2017 IN CRIMINAL APPLICATION NO. 428 OF 2013 Kishi Balaram Janardan Suryarao ... Applicant Versus Satish Dattatraya Oak & anr. ... Respondents WITH CRIMINAL APPLICATION NO. 428 OF 2013 Rajendra Pandharinath Ghorpade ... Applicant Versus The State of Maharashtra ... Respondent WITH CRIMINAL APPLICATION NO. 125 OF 2017 IN CRIMINAL APPLICATION NO. 374 OF 2013 Gulam Rasul Azad Shaikh ... Applicant Versus The State of Maharashtra & anr. ... Respondents WITH CRIMINAL APPLICATION NO. 1024 OF 2017 IN CRIMINAL APPLICATION NO. 374 OF 2013 Kishi Balaram Janardan Suryarao ... Applicant Versus Rajendra Pandharinath Ghorpade & anr. ... Respondents 1/4 11-apl428-13+.doc WITH CRIMINAL APPLICATION NO. 375 OF 2013 Sambhaji Dnyanobha Shinde ... Applicant Versus The State of Maharashtra ... Respondent WITH CRIMINAL APPLICATION NO. 1025 OF 2017 IN CRIMINAL APPLICATION NO. 375 OF 2013 Kishi Balaram Janardan Suryarao ... Applicant Versus Sambhaji Dnyanobha Shinde ... Respondents WITH CRIMINAL APPLICATION NO. 376 OF 2013 Manoj Vasudev Vaidya ... Applicant Versus The State of Maharashtra ... Respondent WITH CRIMINAL APPLICATION NO. 1028 OF 2017 IN CRIMINAL APPLICATION NO. 376 OF 2013 Kishi Balaram Janardan Suryarao ... Applicant Versus Manoj Vasudev Vaidya ... Respondents WITH CRIMINAL APPLICATION NO. 377 OF 2013 Ruchita Rajendra Ghorpade ... Applicant Versus The State of Maharashtra ... Respondent 2/4 11-apl428-13+.doc WITH CRIMINAL APPLICATION NO. 1029 OF 2017 IN CRIMINAL APPLICATION NO. 377 OF 2013 Kishi Balaram Janardan Suryarao ... Applicant Versus Ruchita Rajendra Ghorpade & anr. ... Respondents WITH CRIMINAL APPLICATION NO. 430 OF 2013 Sudarshan Dharmaji Todankar ... Applicant Versus The State of Maharashtra & anr. ... Respondents WITH CRIMINAL APPLICATION NO. 998 OF 2017 IN CRIMINAL APPLICATION NO. 430 OF 2013 Kishi Balaram Janardan Suryarao ... Applicant Versus Sudarshan Dharmaji Todankar ... Respondents WITH CRIMINAL APPLICATION NO. 431 OF 2013 Nandkishor @ Ram Gopal Patkar & anr. ... Applicants Versus The State of Maharashtra & anr. ... Respondents WITH CRIMINAL APPLICATION NO. 999 OF 2017 IN CRIMINAL APPLICATION NO. 431 OF 2013 Kishi Balaram Janardan Suryarao ... Applicant Versus Nandkishor @ Ram Gopal Patkar & anr. ... Respondents 3/4 11-apl428-13+.doc WITH CRIMINAL APPLICATION NO. 432 OF 2013 Milind Vitthal Narvekar & ors. ... Applicants Versus The State of Maharashtra & anr. ... Respondents WITH CRIMINAL APPLICATION NO. 1000 OF 2017 IN CRIMINAL APPLICATION NO. 432 OF 2013 Kishi Balaram Janardan Suryarao ... Applicant Versus Milind Vitthal Narvekar & ors. ... Respondents Mr. Subodh Desai, i/b G. M. Mohle, for the Petitioner. Mr. S. R. Shinde, APP for the State. Mr. L. M. Acharya, for the Intervener.
CORAM : RANJIT MORE & SMT. BHARATI H. DANGRE, J J.
DATE : 11th OCTOBER, 2018.
P.C.:-
1. To be heard along with Writ Petition No.4471 of 2013 and Criminal PIL (St) No.19 of 2015.
2. Stand over to 3rd December, 2018.
[SMT. BHARATI H. DANGRE, J.] [RANJIT MORE, J.] Digitally signed by Santosh Santosh Subhash Kulkarni Subhash Date:
Kulkarni 2018.10.12 00:39:44 +0530 4/4