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[Cites 0, Cited by 0] [Section 69(1)] [Section 69] [Entire Act]

State of Andhra Pradesh - Subsection

Section 69(1)(c) in Andhra Pradesh Capital Region Development Authority Act, 2014

(c)provide for the total or partial transfer of any right in an original plot to a reconstituted plot or provide for the transfer of any right in an Original Plot in accordance with the provisions of the Act;