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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(1)(b) in The Ministers (Allowances, Medical Treatment and other Privileges) Rules, 1957

(b)an intimation regarding cancellation or change of tour programme for official reasons resulting in the empty haulage of the saloon was made to Audit. ]