Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 87 in The M.P. Reorganisation Act, 2000 87. Dongargarh (SC)-Ghumka RIC in Rajnandgaon tahsil, PC 88 in Lal Bahadur Nagar RIC and Dongargarh RIC and PCs. 52 and 55 to 61 in Pandadah RIC in Khairagarh tahsil.
