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[Cites 0, Cited by 0] [Section 41B(3)] [Section 41B] [Entire Act]

Union of India - Subsection

Section 41B(3)(b) in Aircraft Rules, 1937

(b)The FTO shall have a 'Training and Procedure Manual' and a 'Quality Assurance Manual' with contents as may be specified by the Director-General and both the documents shall be submitted to the Director-General for approval.