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Allahabad High Court

The Executive Engineer, C.P.W. Dept. vs Sri Durga Prasad And Ors. on 16 July, 2010

Author: Raiiv Sharma

Bench: Raiiv Sharma

Court No. - 24

Case :- MISC. SINGLE No. -- 3500 of 2010
Petitioner :- The Executive Engineer, C.P.W. Dept.
Respondent :- Sri Durga Prasad And Ors.
Petitioner Counsel :- Yogesh Kesarwani

Respondent Counsel :- C.S.C.,K.D. Nag

Hon'ble Raiiv Sharma.J.

List alongwith the record of Writ Petition No. 3499 (MS) of 2010. Order Date :- 16.7.2010 Iakshman