Madhya Pradesh High Court
C.S. Natrajan vs The State Of Madhya Pradesh on 26 June, 2023
Author: Dwarka Dhish Bansal
Bench: Dwarka Dhish Bansal
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR FA No. 215 of 2012 (DR. ATUL VERMA Vs THE STATE OF MADHYA PRADESH) FA/00218/2012, FA/00219/2012, FA/00222/2012, FA/00223/2012, FA/00224/2012, FA/00225/2012, FA/00226/2012, FA/00229/2012, FA/00237/2012, FA/00262/2012, FA/00292/2012, FA/00293/2012, FA/00374/2012, FA/00375/2012, FA/00398/2012, FA/00480/2012 Dated : 26-06-2023 None for the appellant.
Shri Rezi Mathai - Panel Lawyer for the State.
List for final hearing in due course.
(DWARKA DHISH BANSAL) JUDGE pb Signature Not Verified Signed by: PRASHANT BAGJILEWALE Signing time: 6/27/2023 10:34:09 AM