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State of Uttar Pradesh - Section

Section 37 in U.P. Revenue Code (Amendment) Act, 2016

37. Amendment of Section 47.

- In Section 47 of the said Code, for the words "the field book (Khasra) and the record of rights (Khatauni)" the words "the field book (Khasra) and the record of rights (Khatauni) or the record of abadi or village abadi, as the case may be" shall be substituted.