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Bombay High Court

Shrikant S/O Bhaiyyaji Badge vs Maharashtra Electricity Regulatory ... on 17 October, 2023

Author: Prithviraj K. Chavan

Bench: Prithviraj K. Chavan

                                                                                          wp6108.22.doc


                          Ambulkar


                                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                               NAGPUR BENCH AT NAGPUR

                                             WRIT PETITION NO.6108 OF 2022

                          Shrikant s/o Bhaiyyaji Badge                        .. Petitioner

                           V/s.

                          Maharashtra Electricity Regulatory Commission
                          & others                                              .. Respondents

                                                           ......
                           Mr. D.V.Chauhan, Advocate for the petitioner
                           Mr. A.V.Pande, Advocate h/f Mr. K.J. Rawandhe, Advocate for
                           respondent no.1.
                           Mr. A.M. Quazi, Advocate for respondent no.3.


                                           CORAM      : PRITHVIRAJ K. CHAVAN AND
                                                        URMILA JOSHI-PHALKE, JJ.

DATE : 17th OCTOBER, 2023. P.C.

1. Learned counsel for respondent no.3 seeks time of two weeks to file reply.

2. List after two weeks.

(URMILA JOSHI-PHALKE, J.) (PRITHVIRAJ K. CHAVAN, J.) Signed by: Ambulkar (MLA) Designation: PS To Honourable Judge 1 of 1 Date: 17/10/2023 15:07:12