Bombay High Court
Shrikant S/O Bhaiyyaji Badge vs Maharashtra Electricity Regulatory ... on 17 October, 2023
Author: Prithviraj K. Chavan
Bench: Prithviraj K. Chavan
wp6108.22.doc
Ambulkar
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH AT NAGPUR
WRIT PETITION NO.6108 OF 2022
Shrikant s/o Bhaiyyaji Badge .. Petitioner
V/s.
Maharashtra Electricity Regulatory Commission
& others .. Respondents
......
Mr. D.V.Chauhan, Advocate for the petitioner
Mr. A.V.Pande, Advocate h/f Mr. K.J. Rawandhe, Advocate for
respondent no.1.
Mr. A.M. Quazi, Advocate for respondent no.3.
CORAM : PRITHVIRAJ K. CHAVAN AND
URMILA JOSHI-PHALKE, JJ.
DATE : 17th OCTOBER, 2023. P.C.
1. Learned counsel for respondent no.3 seeks time of two weeks to file reply.
2. List after two weeks.
(URMILA JOSHI-PHALKE, J.) (PRITHVIRAJ K. CHAVAN, J.) Signed by: Ambulkar (MLA) Designation: PS To Honourable Judge 1 of 1 Date: 17/10/2023 15:07:12