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[Cites 0, Cited by 0] [Section 906] [Entire Act]

Bengal Presidency - Subsection

Section 906(b) in Police Regulations, Bengal , 1943

(b)The Armed Inspector shall be responsible for obtaining the orders of the Superintendent on all repairable articles in his charge as soon as they are damaged as well as for their being promptly repaired on receipt of orders. He shall maintain a manuscript register for this purpose.