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[Cites 0, Cited by 0] [Section 227] [Entire Act]

Union of India - Subsection

Section 227(6) in The Dedicated Freight Corridor Railway General Rules, 2018

(6)When the Loco pilot is sent back to bring the portions left behind, he shall be given an `authority to proceed without line clear'(Form 18) in addition to the expired Line Clear ticket which is already in his possession.