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State of West Bengal - Section

Section 9 in The West Bengal Prohibition Of Smoking And Spitting And Protection Of Health Of Non-Smokers And Minors Act, 2001.

9. Prohibition of storage, sale and distribution of cigarettes, etc.

- No person shall, by himself or by any person on his behalf, store, sell or distribute cigarettes, beedies, chewing tobacco, gul (tobacco powder), gudakhu (tobacco paste), supari with tobacco, pan masala, zarda, snuff, ghutka, khaini or any such other smoking substance or substances containing tobacco within an area of 10 metres around educational institutions.