Calcutta High Court (Appellete Side)
(Union Of India & Ors vs Apurba Biswas) on 10 January, 2020
1
10.01.2020
KC(CL294)
W.P.C.T. 81 of 2019
(Union of India & Ors. Vs. Apurba Biswas)
with
W.P.C.T. 82 of 2019
(Union of India & Ors. Vs. Ujjal Biswas)
with
W.P.C.T. 83 of 2019
(Union of India & Ors. Vs. Dipankar Sarkar)
with
W.P.C.T. 84 of 2019
(Union of India & Ors. Vs. Tarak Nath Dutta)
with
W.P.C.T. 85 of 2019
(Union of India & Ors. Vs. Jitendra Prasad Singh)
with
W.P.C.T. 86 of 2019
(Union of India & Ors. Vs. Sanjoy Kumar Das)
with
W.P.C.T. 87 of 2019
(Union of India & Ors. Vs. Lakshmi Singh)
with
W.P.C.T. 88 of 2019
(Union of India & Ors. Vs. Mithilesh Kumar)
with
W.P.C.T. 89 of 2019
(Union of India & Ors. Vs. Rama Shankar Gupta)
with
W.P.C.T. 90 of 2019
(Union of India & Ors. Vs. Lal Bahadur Yadava)
with
W.P.C.T. 91 of 2019
(Union of India & Ors. Vs. Ranjit Prasad)
with
W.P.C.T. 92 of 2019
(Union of India & Ors. Vs. Susanta Mondal)
with
W.P.C.T. 93 of 2019
(Union of India & Ors. Vs. Anup Kumar)
with
W.P.C.T. 94 of 2019
(Union of India & Ors. Vs. Kushal Kumar)
with
W.P.C.T. 95 of 2019
(Union of India & Ors. Vs. Rajesh Kumar)
2
with
W.P.C.T. 96 of 2019
(Union of India & Ors. Vs. Janak Raj Gupta)
with
W.P.C.T. 97 of 2019
(Union of India & Ors. Vs. Basant Kumar Sharma)
with
W.P.C.T. 98 of 2019
(Union of India & Ors. Vs. Majoj Kumar)
with
W.P.C.T. 99 of 2019
(Union of India & Ors. Vs. Raghunandan Kumar)
with
W.P.C.T. 100 of 2019
(Union of India & Ors. Vs. Tarak Paul)
with
W.P.C.T. 101 of 2019
(Union of India & Ors. Vs. Arvind Kumar)
with
W.P.C.T. 102 of 2019
(Union of India & Ors. Vs. Bhagwan Kumar)
with
W.P.C.T. 103 of 2019
(Union of India & Ors. Vs. Vinod Kumar)
Mr. Jayanta Banerjee
Mr. Avishek Kankani
Mr. Suman Majumder ....For the petitioners.
Mr. Pratik Dhar
Mr. Ashok Chakraborty ....For the Respondents in
WPCT 81 of 2019.
Mr. Ujjal Ray
Mr. Arpa Chakraborty ..For the respondents in
all the writ petitions except
WPCT 81 of 2019.
Mr. Avik Dutta
Syed Julfikar Ali .............For the Applicant in
CAN 10635 of 2019.
Affidavit in reply, filed by the petitioners beyond time, is accepted. The same shall be retained with the records.
3List the writ petitions on Friday next (17.01.2020) under the same heading.
The applications for addition of party (CAN 10635 of 2019 and CAN 12728 of 2019) be also listed on that date.
(PROTIK PRAKASH BANERJEE, J.) (DIPANKAR DATTA, J.)