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[Cites 0, Cited by 0] [Section 94] [Entire Act]

State of Goa - Subsection

Section 94(3) in The Corporation of the City of Panaji (Election) Rules, 2004

(3)In every such case as aforesaid, the Commission shall publish the date, place and hours of the poll fixed under sub-rule (2) in the manner laid down in rule 4; and the provisions of these rules governing the original poll shall, mutatis mutandis, apply to the fresh poll taken under this rule.