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[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(5) in The Consumer Protection Regulations, 2005

(5)Alongwith the notice, copies of the complaint, memorandum of grounds of appeal, petitions, as the case may be and other documents filed shall be served upon the opposite party(ies)/respondent(s).