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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Kerala - Subsection

Section 5(1)(d) in Kerala Factories Rules, 1957

(d)There is imminent danger to human life due to the building or the entrances thereto or exists there from is in a dangerous or structurally unsound condition and effective measures are not taken to remove the danger, and.