Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Andhra Pradesh - Section

Section 14 in Reductions and Remissions (Andhra Pradesh)

14.

Agreement or security bond required to be executed by a student or his sureties previous to his entry into the Government Veterinary College in the State. (As amended by G.O.Ms.No. 970, Revenue, dated 5th May, 1960).E - Educational Institutions