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Supreme Court - Daily Orders

Satish Kumar Verma vs Mahesh Chandra Choudhary on 12 April, 2017

     ITEM NO.56                         REGISTRAR COURT. 1              SECTION IVA

                                  S U P R E M E C O U R T O F     I N D I A
                                          RECORD OF PROCEEDINGS


                                BEFORE THE REGISTRAR MR. RAJESH KUMAR GOEL

     Petition(s) for Special Leave to Appeal (C) Diary                No(s). No(s).
     1390/2017

     SATISH KUMAR VERMA                                               Petitioner(s)

                                                   VERSUS

     MAHESH CHANDRA CHOUDHARY AND ANR                                 Respondent(s)
     (with office report)


     Date : 12/04/2017 This petition was called on for hearing today.

     For Petitioner(s)
                                        Mr. Vaibhav Gulia, Adv.
                                        Ms. Rakhi Ray,Adv.


     For Respondent(s)


                             UPON hearing the counsel the Court made the following
                                                O R D E R

A letter of withdrawal dated 20.2.2017 has been filed by the Ld. Counsel for the petitioner requesting that he wants to withdraw the instant petition.

Since the Special Leave Petition is unregistered, it is allowed to be withdrawn.

(RAJESH KUMAR GOEL) Registrar Signature Not Verified Digitally signed by RUPAM DHAMIJA Date: 2017.04.13 16:49:55 IST Reason: