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[Cites 0, Cited by 0] [Section 13(8)] [Section 13] [Entire Act]

State of Jharkhand - Subsection

Section 13(8)(d) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017

(d)At the end of the first quarter the monitoring authority shall make recommendations regarding the further follow up procedure required for the child.