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State of Madhya Pradesh - Section

Section 17 in The M.P. Motoryan Karadhan Adhiniyam, 1991

17. General provisions of punishment for offence.

- Whoever, contravenes any provision of this Act, or of any rules made thereunder shall, be punishable for the first offence with fine which may extend to one hundred rupees and for any second or subsequent offence with fine which may extend lo three hundred rupees.