Punjab-Haryana High Court
Ritu Yadav vs Haryana Power Generation Corporation ... on 31 May, 2018
Author: Rajesh Bindal
Bench: Rajesh Bindal, Anil Kshetarpal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH.
CWP No. 12592 of 2015 (O&M)
Date of Decision: 31.05.2018
RITU YADAV ......Petitioner
VERSUS
HARYANA POWER GENERATION CORPORATION LTD. AND
ANOTHER ....Respondents
CORAM:- HON'BLE MR. JUSTICE RAJESH BINDAL
HON'BLE MR. JUSTICE ANIL KSHETARPAL
Present: None for the petitioner.
Mr. D.S. Nalwa, Advocate for HPGCL.
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RAJESH BINDAL, J.
For order, see detailed reasons recorded in a separate order of even date passed in CWP No. 17206 of 2014 titled as Yogesh Tyagi and another vs. State of Haryana and others.
( RAJESH BINDAL) JUDGE (ANIL KSHETARPAL) JUDGE May 31, 2018 Jyoti-IV Whether speaking/reasoned: Yes/No Whether Reportable: Yes/No 1 of 1 ::: Downloaded on - 11-06-2018 05:16:28 :::