Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Gujarat - Section Section 20 in The Gujarat Special Economic Zone Act, 2004 20. Application of Chapter V-D of XIV of 1947 to Zone. - The provision of Chapter V-D of the Industrial Disputes Act, 1947 (XIV of 1947) shall apply to the industrial establishment set up in the Zone.
