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State of Punjab - Section

Section 7 in The Punjab Public Service Commission (Additional Functions) Act, 1955

7. Commencement and termination of time.

- In any enactment, it shall be sufficient, for the purpose of excluding the first of a series of days or any other period of time, to use the word "from", and for the purpose of including the last in a series of days or any other period of time, to use the word "to".