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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Manipur - Subsection

Section 8(2) in The Manipur Hill Areas Autonomous District Council Act, 2000

(2)Before the Chairman or the Vice-Chairman or an Executive Member, as the case may be, enters upon his office the Deputy Commissioner shall administer to him the oaths of office and secrecy according to the form to be prescribed.