Allahabad High Court
State Of U.P. Through Secretary ... vs Atul Kumar Gupta on 27 January, 2010
Author: C.K. Prasad
Bench: Chandramauli Kumar Prasad, Arun Tandon
Chief Justice's Court Case :- SPECIAL APPEAL DEFECTIVE No. - 101 of 2010 Petitioner :- State Of U.P. Through Secretary Madhyamik Shiksha & Others Respondent :- Atul Kumar Gupta Petitioner Counsel :- S.C. Respondent Counsel :- P.K. Srivastava Hon'ble Chandramauli Kumar Prasad,Chief Justice Hon'ble Arun Tandon,J.
As prayed for by Mr. Piyush Shukla, Standing Counsel list it after six weeks.
In the meanwhile, it is expected that the Secretary shall take decision.
Order Date :- 27.1.2010 VMA (C.K. Prasad, C.J.) (Arun Tandon, J.)