Supreme Court - Daily Orders
Cj Darcl Logistics Limited vs Mahendra Kumar Kahndelwal on 8 November, 2021
Bench: B.R. Gavai, Pamidighantam Sri Narasimha
ITEM NO.5 Court 15 (Video Conferencing) SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 6390/2021
CJ DARCL LOGISTICS LIMITED Appellant(s)
VERSUS
MAHENDRA KUMAR KHAHNDELWAL Respondent(s)
( IA No.136440/2021-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT )
Date : 08-11-2021 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE B.R. GAVAI
HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA
For Appellant(s) Mr. Anil Goel, Adv.
Ms. Deeplaxmi Subhash Matwankar , AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Tag with Civil Appeal No.1808/2020.
(NIRMALA NEGI) (BEENA JOLLY) COURT MASTER (SH) COURT MASTER (NSH) Signature Not Verified Digitally signed by Neelam Gulati Date: 2021.11.08 17:03:30 IST Reason: