Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 131] [Entire Act] State of Tamilnadu - Subsection Section 131(1) in Tamil Nadu Panchayats (Elections) Rules, 1995 (1)An election petition may be withdrawn only by leave of the Election Court.
