Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Punjab - Subsection Section 2(j) in Punjab Major Accident Hazard Control Rules, 1993 (j)Words and expressions not defined in these rules but defined or used in the Factories Act, 1948 and in any other rules made thereunder, have the same meaning, as assigned therein.
