Section 83(2) in Delhi Prisons (Inspection, Meetings and Duties of Officers) Rules, 1988
(2)When relieving the warders of gangs working inside and outside the walls, the Head Warder of the relieving guard shall before removing the warders then in charge and about to be relieved, muster the prisoners and satisfy himself that the gang is complete and is made-up in the manner recorded in the gang book.
