Section 018(12) in The Maharashtra Shops and Establishments Act, 1948
(12)In case of violation of any of the above terms andconditions, the exemption shall stand cancelled automatically.]|-| 586. [ [Entry 586 was added by G.N. of I.E. & L.D. No. BSE, 07/2010/CR-2010/CR-221/Lab-10, dated 9th April, 2012.]| M/s. Grand Hyat Western Express Highway, Santacruz (E), Mumbai
