Punjab-Haryana High Court
Karan Mittal vs State Of Punjab And Others on 20 May, 2014
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CWP No.7090 of 2013 (O&M)
Karan Mittal
.....Petitioner
Versus
State of Punjab and others
......Respondents
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr. H.C. Arora, Advocate, for the petitioner.
Ms. Monica Chhibber Sharma, Deputy Advocate General, Punjab. Mr. Akshay Bhan, Senior Advocate with Mr. Alok Mittal, Advocate for respondent No.4.
RAJESH BINDAL, J For orders, see detailed reasons recorded in a separate order passed today in CWP No.7323 of 2012, titled as Simran Sra Vs. State of Punjab and others.
(RAJESH BINDAL) JUDGE 20.05.2014 sharmila Devi Sharmila 2014.05.26 11:21 I attest to the accuracy and integrity of this document Chandigarh