Himachal Pradesh High Court
M/S Elnova Pharma & Ors. vs . State Of H.P. on 13 January, 2022
Author: Sandeep Sharma
Bench: Sandeep Sharma
M/s Elnova Pharma & ors. vs. State of H.P. .
Cr.R. No. 37 of 2022.
13.01.2022 Present: Mr. Abhishek Sethi, Advocate, for the petitioners.
Mr. Arvind Sharma, Additional Advocate General with Mr. Narender Thakur and Mr. Gaurav Sharma, Deputy Advocate Generals, for the respondent/State.
Cr.R. No. 37 of 2022 & Cr.MP No.166 of 2022 Admit. Mr. Arvind Sharma, learned Additional Advocate General, appears and waives service of post admission notice on behalf of the respondent/State List on 04.03.2022. In the meantime, record of court below be called for.
(Sandeep Sharma) Vacation Judge 13th December, 2021 (reena) ::: Downloaded on - 24/12/2022 08:56:05 :::CIS