Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Entire Act] State of Rajasthan - Section Section 15 in Rajasthan State Highways Act, 2014 15. Resettlement and Rehabilitation Award. - The award for rehabilitation and resettlement of all affected families shall be determined in accordance with the provisions of sections 31 to 42 of Land Acquisition Act, 2013 read with Second Schedule and Third Schedule thereof.
