Section 3(4)(c) in Indian Railways Act, 1890.

[Cites 0, Cited by 0] [Section 3(4)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(4)(c) in Indian Railways Act, 1890.

(c)all stations, offices, warehouses, wharves, workshops, manufactories, fixed plant and machinery and other works constructed for the purposes of, or in connection with, the railway; and

Legal Document View

Unlock Advanced Research with PRISMAI

Union of India - Subsection

Section 3(4)(c) in Indian Railways Act, 1890.