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[Cites 0, Cited by 6] [Entire Act]

State of West Bengal - Section

Section 6 in The Rent Recovery Act, 1853

6. Publication of notice of sale by independent Deputy Collector.

- In cases of sales by an independent Deputy Collector under the abovementioned Regulations or Act, any notice thereby required to be stuck up at the cutcherry of the Collector may be stuck up at the cutcherry of the Deputy Collector.