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Uttarakhand High Court

Aali Bedini Bagzi Gugyal Sangrakshan ... vs State Of Uttarakhand & Others on 2 December, 2014

Author: V.K. Bist

Bench: V.K. Bist, U.C. Dhyani

CLMA No. 12403/14 (Misc. Application)
IN
WPPIL No. 124/2014

Hon'ble V.K. Bist, ACJ.
Hon'ble U.C. Dhyani, J.

Mr. J.S. Bisht, Advocate for the petitioner. Mr. P.C. Bisht, Standing Counsel for the State/respondent nos. 1 to 6 and 8 to 10.

Mr. Vikas Pandey, Advocate for respondent no.7.

Counter affidavit filed by respondent no.7 is accepted on record. Application made therefor, stands disposed of.

Counsel for the petitioner prays for and is granted three weeks time to file rejoinder affidavit.

(U.C. Dhyani, J.) (V.K. Bist, ACJ.)

02.xii.2014 NCM: