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[Cites 0, Cited by 0] [Section 21(6)] [Section 21] [Entire Act]

State of West Bengal - Subsection

Section 21(6)(a) in The West Bengal Clinical Establishments (Registration, Regulation and Transparency) Act, 2017

(a)determine, as soon as is reasonably practicable and in any event within fourteen days, whether or not he is so satisfied; and